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PETITIONER: RAJA RAM SINGH

       Vs.

RESPONDENT: PHOOLAN DEVI & ORS

DATE OF JUDGMENT:       27/11/1996

BENCH: J.S. VERMA, SUJATA V. MANOHAR

ACT:

HEADNOTE:

JUDGMENT:                          O R D E R      In view  of the  order made  today  disposing  of  writ petition no.  43 of  1993, Phoolan  Devi Vs.  state of M.P.& Ors. this writ petition has become infructuous.      It is, accordingly, dismissed.