13 May 1994
Supreme Court
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M/S. BHARAT COKING COAL LTD. Vs THE STATE OF BIHAR .

Bench: YOGESHWAR DAYAL (J)
Case number: C.A. No.-000840-000840 / 1988
Diary number: 69121 / 1988
Advocates: ANIP SACHTHEY Vs RAJESH PRASAD SINGH