G.M. TANDA THERMAL POWER PROJECT Vs JAI PRAKASH SRIVASTAVA
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-004809-004810 / 2007
Diary number: 15824 / 2004
Advocates: PRADEEP MISRA Vs
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
IA NOS. 8-9 IN
CIVIL APPEAL NOS. 4809-4810 OF 2007
G.M. TANDA THERMAL POWER PROJECT APPELLANT
VERSUS
JAI PRAKASH SRIVASTAVA & ANR. RESPONDENTS
O R D E R
Heard the learned counsel for the parties. We find no reason to entertain this application
which is, accordingly, dismissed.
...... ...................J [HARJIT SINGH BEDI]
.........................J [CHANDRAMAULI KR. PRASAD]
NEW DELHI, DECEMBER 13, 2010.