10 November 1952
Supreme Court
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CHELLOOR MANKKAL NARAYAN ITTIRAVI NAMBUDIRI Vs STATE OF TRAVANCORE-COCHIN

Bench: M. Patanjali Sastri CJI,B. K. Mukherjea,S. R. Das,V. Bose,G. Hassan
Case number: Appeal (crl.) 31 of 1952