ADDITIONAL COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH Vs DEGAON GANGA REDDY G. RAMAKRISHNA AND CO. AND ORS.

01 March 1995
Supreme Court
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ADDITIONAL COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH Vs DEGAON GANGA REDDY G. RAMAKRISHNA AND CO. AND ORS.

Case number: Appeal (civil) 222 of 1977