uninsured motorist coverage

noun | \ ˌən-in-ˈshu̇rd-ˈmō-tə-rist- \ | un·in·sured mo·tor·ist coverage
  1. : insurance coverage that compensates the insured or another protected person (as a passenger) for damages caused by another motorist without any insurance — called also uninsured motorist insurance; see also underinsurance