surcharge

transitive verb | \ ˈsər-ˌchärj \ | sur·charge
  1. : to impose a surcharge on surcharge a trustee for failing to exercise due care

  1. : to show an omission in (an account) for which credit ought to have been given

surcharge

noun
  1. : an additional or excessive charge

  1. : a penalty imposed on a fiduciary for failing to exercise due care in the management of assets