suggestion

noun | sug·ges·tion

1. a : the act or process of suggesting

   b : something suggested

2. : an entry on the record of a fact or circumstance (as the death or insolvency of a party) material to a case and essential for the court in making its determination reference to a party's death in a pleading was not the equivalent of a formal suggestion of death on the record —Kissic v. Liberty Nat'l Life Ins. Co., 641 So. 2d 250 (1994)