submission

noun | \ səb-ˈmi-shən \ | sub·mis·sion
  1. : an agreement to submit a dispute to and abide by the decision of an arbitrator an award falls within the general rule that acts of arbitrators must…be coextensive with the submission —Albert v. Goor, 218 P.2d 736 (1950)

  1. : an act of submitting something upon submission of a properly completed memorandum —J. H. Friedenthal et al. also : something submitted : something submitted

  1. : an act of submitting to the authority or control of another