several

adjective | sev·er·al
  1. a : of or relating separately to each individual involved; specifically : enforceable separately against each party each promisor owed a several duty — see also several liability at liability 2b, several obligation at obligation : enforceable separately against each party each promisor owed a several duty — see also several liability at liability 2b, several obligation at obligation

    b : being separately or individually responsible, liable, or obligated a several obligor — compare joint

  1. : separate or distinct from one another to regulate commerce with foreign nations and among the several States —U.S. Constitution art. I