revoke

transitive verb | \ ri-ˈvōk \ | re·voke

1. a : to destroy the effectiveness of (oneʼs will) by executing another or by an act of destruction (as tearing in half)

   b : to put an end to (a trust)

   c : to withdraw (an offer) especially before acceptance

   d : to withdraw (acceptance of goods) by refusing to keep goods because of nonconformity — see also rejection

   e : to take back (as a license or a grant of parole or probation) especially because of misconduct