resale

noun | \ ˈrē-ˌsāl, ˌrē-ˈsāl \ | re·sale

1. : the act or an instance of selling again; specifically : the selling of goods again by the same seller by right and after a breach by the original buyer a purchaser that buys in good faith at a resale takes the goods free of any rights of the original buyer —Uniform Commercial Code : the selling of goods again by the same seller by right and after a breach by the original buyer a purchaser that buys in good faith at a resale takes the goods free of any rights of the original buyer —Uniform Commercial Code