repossess

transitive verb | \ ˌrē-pə-ˈzes \ | re·pos·sess

1. : to regain possession of; especially : to take possession of again by judicial process or self-help upon default of the payment of installments due — compare foreclose, seize 2 : to take possession of again by judicial process or self-help upon default of the payment of installments due — compare foreclose, seize 2