quitclaim

transitive verb | \ ˈkwit-ˌklām \ | quit·claim
  1. : to release a claim to; specifically : to release a claim to and convey by quitclaim deed required under the divorce decree to quitclaim the property to his wife : to release a claim to and convey by quitclaim deed required under the divorce decree to quitclaim the property to his wife