protection

noun | pro·tec·tion

1. : the act of protecting : the state of being protected entitled to constitutional protection

2. a : one that protects

   b : money extorted by racketeers posing as a protective association

3. : the freeing of the producers of goods of a country from foreign competition in their home market by restrictions (as high duties) on foreign competitive goods

4. a : immunity from prosecution purchased by criminals through bribery

   b : money extorted by racketeers posing as a protective association

5. : coverage for loss provided by insurance