proper

adjective | prop·er
  1. : marked by fitness or correctness; especially : being in accordance with established procedure, law, jurisdiction, or standards of care, fairness, and justice argued that the shareholder was acting in bad faith and lacked a proper purpose for examining its records : being in accordance with established procedure, law, jurisdiction, or standards of care, fairness, and justice argued that the shareholder was acting in bad faith and lacked a proper purpose for examining its records