plurality

noun | \ plu̇-ˈra-lə-tē \ | plu·ral·i·ty
  1. : an amount or group (as of votes) that is greater than any other amount or group within a total but that is not more than half; especially : a group of justices on an appeals court who do not form a majority but with whose opinion enough other justices concur to render it the decision of the court — see also plurality opinion at opinion — compare majority : a group of justices on an appeals court who do not form a majority but with whose opinion enough other justices concur to render it the decision of the court — see also plurality opinion at opinion — compare majority