patrimony
noun | \ ˈpa-trə-ˌmō-nē \ | pat·ri·mo·ny
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: an estate inherited from one's father or ancestor to deprive her and her coheirs of their patrimony —Wells Fargo Bank v. Kincaid, 260 Cal. App. 2d 120 (1968)
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: an estate or endowment belonging to a church the property of a dissolved parish shall pass to the patrimony of the diocese
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: the net assets of a person : the sum of a person's assets and liabilities reimbursement shall be made from the patrimony of the spouse who owes reimbursement —Louisiana Civil Code