overrule

transitive verb | \ ˌō-vər-ˈrül \ | over·rule
  1. : to rule against the objection was overruled — compare sustain

  1. a : to rule against upon review by virtue of a higher authority : set aside, reverse the appeals court overruled the trial court's decision

    b : to set aside as a precedent or guide did not intend to overrule prior jurisprudence in that area refused to overrule the landmark case — compare follow