override

transitive verb | \ ˌō-vər-ˈrīd \ | over·ride
  1. : to prevail or take precedence over if, as is often the case, federal constitutional principles override state statutory or common law —H. P. Wilkins

  1. : to set aside by virtue of superior authority overrode the jury's sentencing recommendation; especially : annul 2 override a veto with the required majority : annul 2 override a veto with the required majority

override

noun | \ ˈō-vər-ˌrīd \ | over·ride
  1. : a commission paid to managerial personnel on sales made by subordinates — called also override commission

  1. : royalty

  1. : an act or instance of overriding a legislative override