offer

noun | \ ˈȯ-fər \ | of·fer
  1. : a proposal, promise, or other manifestation of willingness to make and fulfill a contract or to bargain under proposed terms with another party that has the power to accept it upon receiving it denied accepting the offer — see also revoke, tender offer

  1. : a price named by one proposing to buy (as in a bid, bargain, or settlement) : the amount of an offer to pay money decided the offer was too low