nominee

noun | \ ˌnä-mə-ˈnē \ | nom·i·nee

1. : a person named as the recipient of a grant, conveyance, or annuity

   a : a person named to act as another's agent or representative

   b : a candidate selected to represent a party in an election

3. : a person in whose name a stock or registered bond certificate is registered but who is not the actual owner