limited partnership rollup transaction

noun | \ -ˈrōl-ˌəp- \ | limited partnership roll·up transaction

1. : the combining or reorganizing of one or more limited partnerships into an entity (as a master limited partnership or real estate investment trust) that can be publicly traded; specifically : such a transaction in which some or all of the investors suffer adverse changes including the receipt of new securities without an option to receive or retain securities having the same terms as those originally purchased — called also partnership rollup, rollup : such a transaction in which some or all of the investors suffer adverse changes including the receipt of new securities without an option to receive or retain securities having the same terms as those originally purchased — called also partnership rollup, rollup