levari facias

noun | \ lə-ˈvar-ˌī-ˈfā-shē-əs, le-ˈvä-rē-ˈfä-kē-ˌäs \ | le·vari fa·ci·as
  1. : a common-law writ of execution for the satisfaction of a judgment debt from the goods and lands of the judgment debtor —used chiefly in Delaware — compare fieri facias