judicial

adjective | \ jü-ˈdi-shəl \ | ju·di·cial
  1. a : of or relating to a judgment, the function of judging, the administration of justice, or the judiciary

    b : of, relating to, or being the branch of government that is charged with trying all cases that involve the government and with the administration of justice within its jurisdiction — compare administrative 2, executive 1, legislative

  1. : created, ordered, or enforced by a court a judicial foreclosure — compare conventional 1, legal 2c