incorporation

verb | \ in-ˈkȯr-pə-ˌrāt \ | in·cor·po·rate

1. : to unite with something else to form a whole incorporate the agreement into the divorce

2. : to form (as a business) into a legal corporation

3. : to include (rights guaranteed by the Bill of Rights) within the guarantees of the Fourteenth Amendment — see also selective incorporation, total incorporation

   : to form a legal corporation