injure

transitive verb | in·jure
  1. a : to harm the physical, emotional, or mental well-being of

    b : to cause (another) to suffer from damage to, deprivation of, or interference with property or a property interest

    c : to violate the constitutionally or otherwise legally protected rights of

  1. : to mar or impair the soundness or appearance of (as a building) : deface

in jure

adverb | \ in-ˈju̇r-ē, -ˈyü-rā \ | in ju·re
  1. : in right, law, or justice