in forma pauperis

adjective or adverb | \ ˌin-ˈfȯr-mə-ˈpȯ-pə-rəs, -ˈfȯr-mä-ˈpau̇-pe-rēs \ | in for·ma pau·pe·ris
  1. : as a poor person : relieved of the fees and costs of a legal action because of inability to pay allowed to file an appeal in forma pauperis in forma pauperis status