imply

transitive verb | \ im-ˈplī \ | im·ply
  1. : to recognize as existing by inference or necessary consequence especially on legal or equitable grounds in ordinary circumstances…the law would imply that it was the duty of the hospital to use due care —Haase v. Starnes, 915 S.W.2d 675 (1996)

  1. : to make known indirectly