immovable

adjective | \ im-ˈmü-və-bəl \ | im·mov·able
  1. : incapable of being moved — see also immovable property at property

immovable

noun
  1. : an item of immovable property (as land, standing timber, or a building) a manufactured home placed upon a lot or tract of land shall be an immovable —Louisiana Revised Statutes also : an interest or right (as a servitude) in an item of immovable property a predial servitude is an incorporeal immovable —Louisiana Civil Code —often used in pl. — compare movable : an interest or right (as a servitude) in an item of immovable property a predial servitude is an incorporeal immovable —Louisiana Civil Code —often used in pl. — compare movable