hot cargo

noun | hot car·go
  1. : products made by nonunion employees or by employees considered to be treated unfairly by their employer

hot cargo

adjective
  1. : of, relating to, or being an agreement between labor and an employer barring the employer from using or otherwise dealing with the products of another employer whose employees are nonunion

    Note: Hot cargo agreements, clauses, and provisions were outlawed by the Labor Management Reporting and Disclosure Act.