guilty

adjective
  1. : having committed a crime : justly charged with a specified crime guilty of larceny

  1. : involving guilt or culpability guilty knowledge

guilty

noun
  1. : a plea of a criminal defendant who does not intend to contest the charges

  1. : a verdict of a jury that believes the defendant committed the crime charged — compare nolo contendere, not guilty, not guilty by reason of insanity