grieve

verb
  1. : to bring a grievance under a grievance procedure as a union member, Jackson was obligated to grieve — not sue —Jackson v. Liquid Carbonic Corp., 863 F.2d 111 (1988)

    : to bring a grievance under a grievance procedure as a union member, Jackson was obligated to grieve — not sue —Jackson v. Liquid Carbonic Corp., 863 F.2d 111 (1988)