issue

noun | \ ˈi-ˌshü, -ˌsyü \ | is·sue
  1. : proceeds from a source of revenue (as an estate) rents, issues, and profits

  1. : one or more lineal descendants died without issue — compare child, heir

  1. a : a vital question or problem cited a national security issue raised an issue of public safety

    b : the securities offered or sold in such a group sold the entire issue

    c : the point at which a legal matter is ready for determination (as by trial) filed pleadings and brought the case to issue

  1. a : the offering or selling of a group of securities by a corporation or government a new bond issue

    b : the securities offered or sold in such a group sold the entire issue

issue

verb | \ ˈi-shü \ | is·sue
  1. : accrue profits issuing from the sale of the stock

  1. : to become available or be put forth by authority waited for the search warrant to issue

    : to put forth or distribute usually officially issue a subpoena issue bonds issue credit