filibuster

noun | \ ˈfi-lə-ˌbəs-tər \ | fil·i·bus·ter
  1. : the use of extreme dilatory tactics in an attempt to delay or prevent action especially in a legislative assembly; also : an instance of this practice : an instance of this practice

filibuster

verb
  1. : to subject to a filibuster

    : to subject to a filibuster