disclaimer
noun | \ dis-ˈklā-mər \ | dis·claim·er
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: a refusal or disavowal of something that one has a right to claim; specifically : a relinquishment or formal refusal to accept an interest or estate — see also qualified disclaimer : a relinquishment or formal refusal to accept an interest or estate — see also qualified disclaimer
a : a negation or limitation of the rights under a warranty given by a seller to a buyer
b : a denial of coverage by an insurance company
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: a writing that embodies a disclaimer