disability

noun | dis·abil·i·ty
  1. : inability to pursue an occupation because of a physical or mental impairment; specifically : inability to engage in any substantial gainful activity because of a medically determinable physical or mental impairment that can be expected to result in death or to be of long continued or indefinite duration in accordance with the Social Security Act — see also benefit, Americans with Disabilities Act — compare incapacity, occupational disease : inability to engage in any substantial gainful activity because of a medically determinable physical or mental impairment that can be expected to result in death or to be of long continued or indefinite duration in accordance with the Social Security Act — see also benefit, Americans with Disabilities Act — compare incapacity, occupational disease

  1. : lack of legal qualification to do something a minor's disability