decision

noun | \ di-ˈsi-zhən \ | de·ci·sion
  1. : an authoritative determination (as a decree or judgment) made after consideration of facts or law; also : a report or document containing such a determination — see also memorandum decision — compare disposition, finding, holding, judgment, opinion, ruling, verdict : a report or document containing such a determination — see also memorandum decision — compare disposition, finding, holding, judgment, opinion, ruling, verdict

    Note: A decision, while being an authoritative determination of a disputed issue, does not have to be a final determination closing the case. Some interlocutory decisions may be appealed.