antitrust

adjective | \ ˌan-tē-ˈtrəst, ˌan-ˌtī- \ | an·ti·trust
  1. : of, relating to, or being legislation against or opposition to business trusts or combinations; specifically : consisting of laws to protect trade and commerce from unlawful restraints and monopolies or unfair business practices — see also Clayton Antitrust Act and Sherman Antitrust Act : consisting of laws to protect trade and commerce from unlawful restraints and monopolies or unfair business practices — see also Clayton Antitrust Act and Sherman Antitrust Act