alienate

transitive verb | \ ˈā-lē-ə-ˌnāt \ | alien·ate
  1. : to give away or sell (property or a property right) to another will not sell, transfer, assign, hypothecate or otherwise alienate any of his voting shares —Strickland v. Rahaim, 549 So. 2d 58 (1989) — compare devise