affirm

transitive verb | \ ə-ˈfərm \ | af·firm
  1. : to make a solemn declaration under the penalties of perjury in place of swearing an oath to which one conscientiously objects

    : to make a solemn declaration under the penalties of perjury in place of swearing an oath to which one conscientiously objects

  1. : to uphold the judgment or actions of a lower court the appeals court affirmed

    : to uphold the judgment or actions of a lower court the appeals court affirmed