advocate
noun | \ ˈad-və-kət, -ˌkāt \ | ad·vo·cate
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: a person (as a lawyer) who works and argues in support of another's cause especially in court
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: a person or group that defends or maintains a cause or proposal a consumer advocate
advocate
verb | \ ˈad-və-ˌkāt \ | ad·vo·cate
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: to act as an advocate shall advocate for minority business —V. M. Rivera
: to act as an advocate shall advocate for minority business —V. M. Rivera