accommodate

transitive verb | \ ə-ˈkä-mə-ˌdāt \ | ac·com·mo·date
  1. : to make a change or provision for accommodate a disability — see also reasonable accommodation

  1. : to accept without compensation responsibility for a debt of (another person) in the event of nonpayment as a way of reassuring a reluctant creditor — see also accommodation paper at paper, accommodation party at party 1a

    Note: To accommodate a debtor effectively, the party must sign the debt instrument, adding words describing limitations or conditions to the accommodation, if any.