Showing 211 - 240 of 500 acts
Central Act (NIC)
Act No. 60 of 2002
105 sections
17 December 2002
Metro Railways (Operation and Maintenance) Act, 2002

An Act to provide for the operation and maintenance and to regulate the working of the metro railway in the National Capital Region, metropolitan city and metropolitan area and for matters connected therewith and incidental thereto. read more...

Ministry of Housing and Urban Affairs
Central Act (NIC)
Act No. 10 of 2017
126 sections
07 April 2017
Mental Healthcare Act, 2017

An Act to provide for mental healthcare and services for persons with mental illness and to protect, promote and fulfil the rights of such persons during delivery of mental healthcare and services and for matters connected therewith or incidental thereto. read more...

Ministry of Health and Family Welfare
Central Act
Act No. 34 of 1971
8 sections
Medical Termination of Pregnancy Act, 1971
Central Act (NIC)
Act No. 02 of 1997
43 sections
08 January 1997
Maulana Azad National Urdu University Act, 1996

An Act to establish and incorporate in University at the national level mainly to promote and develop Urdu language and to import vocational and technical education in Urdu medium through conventional teaching and distance education system and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development
Central Act
Act No. of 1961
64 sections
Maternity Benefit Act, 1961
Central Act
Act No. 3 of 1874
10 sections
Married Womens Property Act, 1874

An Act to explain and amend the law relating to certain married women, and for other purposes. read more...

Central Act
Act No. 11 of 1963
92 sections
Marine Insurance Act, 1963

An Act to codify the law relating to marine insurance. read more...

Central Act (NIC)
Act No. 54 of 2005
48 sections
28 December 2005
Manipur University Act, 2005

An Act to establish and incorporate a teaching and affiliating University in the State of Manipur and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development
Central Act (NIC)
Act No. 26 of 1994
109 sections
23 April 1994
Manipur Panchayati Raj Act, 1994

An Act to provide for the constitution and organisation of Panchayats as units of local self-Government in the rural areas of Manipur and for matters connected therewith and incidental thereto. read more...

Ministry of Panchayati Raj
Central Act (NIC)
Act No. 56 of 2007
32 sections
29 December 2007
Maintenance and Welfare of Parents and Senior Citizens Act, 2007

An Act to provide for more effective provisions for the maintenance and welfare of parents and senior citizens guaranteed and recognised under the Constitution and for matters connected therewith or incidental thereto. read more...

Ministry of Social Justice and Empowerment
Central Act (NIC)
Act No. 42 of 2005
34 sections
05 September 2005
Mahatma Gandhi National Rural Employment Guarantee Act, 2005

An Act to provide for the enhancement of livelihood security of the households in rural areas of the country by providing at least one hundred days of guaranteed wage employment in every financial year to every household whose adult members volunteer to do unskilled manual work and for matters connected therewith or incidental thereto.. read more...

Ministry of Rural Development
Central Act (NIC)
Act No. 03 of 1997
44 sections
08 January 1997
Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

An Act to establish and incorporate a teaching University for the promotion and development of Hindi language and literature, through teaching and research, with a view to enabling Hindi to achieve greater functional efficiency and recognition as a major international language and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development
Central Act
Act No. 18 of 2000
60 sections
Maharashtra Rent Control Act, 1999

An Act to unify, consolidate and amend the law relating to the control of rent and repairs of certain premises and of eviction and for encouraging the construction of new houses by assuring a fair return on the investment by landlords and to provide for the matters connected with the purposes aforesaid. read more...

Central Act (NIC)
Act No. 17 of 1998
13 sections
07 July 1998
Lotteries (Regulation) Act, 1998

An Act to regulate the lotteries and to provide for matters connected therewith and incidental thereto. read more...

Ministry of Home Affairs
Central Act (NIC)
Act No. 01 of 2014
63 sections
01 January 2014
Lokpal and Lokayuktas Act, 2013

An Act to provide for the establishment of a body of Lokpal for the Union and Lokayukta for States to inquire into allegations of corruption against certain public functionaries and for matters connected therewith or idental thereto. read more...

Ministry of Personnel, Public Grievances and Pensions
Central Act (NIC)
Act No. 06 of 2009
81 sections
07 January 2009
Limited Liability Partnership Act, 2008

An Act to make provisions for the formation and regulation of limited liability partnerships and for matters connected therewith or incidental thereto. read more...

Ministry of Corporate Affairs
Central Act
Act no. 36 of 1963
45 sections
Limitation Act, 1963
Central Act
Act No.31 of 1956
50 sections
Life Insurance Corporation Act, 1956
Central Act (NIC)
Act No. 39 of 1987
40 sections
11 October 1987
Legal Services Authorities Act, 1987

An Act to constitute legal services authorities to provide free and competent legal services to the weaker sections of the society to ensure that opportunities for securing justice are not denied to any citizen by reason of economic or other disabilities, and to organise Lok Adalats to secure that the operation of the legal system promotes justice on a basis of equal opportunity. read more...

Ministry of Law and Justice
Central Act (NIC)
Act No. 01 of 2010
57 sections
13 January 2010
Legal Metrology Act, 2009

An Act to establish and enforce standards of weights and measures, regulate trade and commerce in weights, measures and other goods which are sold or distributed by weight, measure or number and for matters connected therewith or incidental thereto. read more...

Ministry of Consumer Affairs, Food and Public Distribution
Central Act (NIC)
Act No. 05 of 1999
5 sections
07 January 1999
Leaders and Chief Whips of Recognised Parties and Groups in Parliament (Facilities) Act, 1998

An Act to provide for facilities to Leaders and Chief Whips of recognised parties and groups in Parliament. read more...

Ministry of Parliamentary Affairs
Central Act (NIC)
Act No. 31 of 2010
37 sections
31 August 2010
Land Ports Authority of India Act, 2010

An Act to provide for the establishment of the Land Ports Authority of India to put in place systems which address security imperatives and for the development and management of facilities for cross border movement of passengers and goods at designated points along the international borders of India and for matters connected therewith or incidental thereto. read more...

Ministry of Home Affairs
Central Act
ACT No.19 OF 1883
11 sections
Land Improvement Loans Act, 1883

An Act to consolidate and amend the law relating to loans of money by the Government for agricultural improvements. read more...

Central Act
ACT NO.1 OF 1894
56 sections
Land Acquisition Act, 1894

An Act to amend the law for the acquisition of land for public purposes and for Companies. read more...

Central Act (NIC)
Act No. 17 of 1997
16 sections
25 March 1997
Lalit Kala Akadami (Taking Over of Management) Act, 1997

An Act to provide for the taking over of the management of the Lalit Kala Akadami for a limited period in the public interest and for matters connected therewith or incidental thereto. read more...

Ministry of Culture
Central Act
ACT NO. 61 OF 1956
29 sections
Khadi and Village Industries Commission Act, 1956

An Act to provide for the establishment of a Commission for the development of Khadi and Village Industries and for matters connected there with. read more...

Central Act (NIC)
Act No. 06 of 1994
35 sections
04 January 1994
Kalakshetra Foundation Act, 1993

An Act to declare Kalakshetra of Madras to be an institution of national importance to provide for the establishment and incorporation of a Foundation for its administration, to make provisions for further development of Kalakshetra in accordance with the aims and objects for which Kalakshetra was founded and for matters connected therewith or incidental thereto. read more...

Ministry of Culture
Central Act (NIC)
Act No. 02 of 2016
112 sections
31 December 2016
Juvenile Justice (Care and Protection of Children) Act, 2015

An Act to consolidate and amend the law relating to children alleged and found to be in conflict with law and children in need of care and protection by catering to their basic needs through proper care, protection, development, treatment, social re-integration, by adopting a child-friendly approach in the adjudication and disposal of matters in the best interest of children and for their rehabilitation through processes provided, and institutions and bodies established, herein under and for matters connected therewith or incidental thereto. read more...

Ministry of Women and Child Development
Central Act
Act No. of 2000
72 sections
Juvenile Justice (Care and Protection of Children) Act, 2000

An Act to consolidate and amend the law relating to juveniles in conflict with law and children in need of care and protection, by providing for proper care, protection and treatment by catering to their development needs, and by adopting a child-friendly approach in the adjudication and disposition of matters in the best interest of children and for their ultimate rehabilitation and for matters connected therewith or incidental thereto. read more...

Central Act
NO.59 OF 1985
4 sections
Judges (Protection) Act, 1985