Showing 181 - 210 of 500 acts
Central Act (NIC)
Act No. 19 of 2010
39 sections
02 June 2010
National Green Tribunal Act, 2010

An Act to provide for the establishment of a National Green Tribunal for the effective and expeditious disposal of cases relating to environmental protection and conservation of forests and other natural resources including enforcement of any legal right relating to environment and giving relief and compensation for damages to persons and property and for matters connected therewith or incidental thereto. read more...

Ministry of Environment, Forest and Climate Change
Central Act (NIC)
Act No. 20 of 2013
45 sections
10 September 2013
National Food Security Act, 2013

An Act to provide for food and nutritional security in human life cycle approach, by ensuring access to adequate quantity of quality food at affordable prices to people to live a life with dignity and for matters connected therewith or incidental thereto. read more...

Ministry of Consumer Affairs, Food and Public Distribution
Central Act
Act No. 27 of 1995
31 sections
National Environment Tribunal Act, 1995

An Act to provide for strict liability for damages arising out of any accident occurring while handling any hazardous substance and for the establishment of a National Environment Tribunal for effective and expeditious disposal of cases arising from such accident, with a view to giving relief and compensation for damages to persons, property and the environment and for matters connected therewith or incidental thereto. read more...

Central Act (NIC)
Act No. 22 of 1997
23 sections
26 March 1997
National Environment Appellate Authority Act, 1997

An Act to provide for the establishment of a National Environment Appellate Authority to hear appeals with respect to restriction of areas in which any industries, operations or processes or class of industries, operations or processes shall not be carried out or shall be carried out subject to certain safeguards under the Environment (Protection) Act, 1986 and for matters connected therewith or incidental thereto. read more...

Ministry of Environment, Forest and Climate Change
Central Act (NIC)
Act No. 73 of 1993
35 sections
29 December 1993
National Council for Teacher Education Act, 1993

An Act to provide for the establishment of a National Council for Teacher Education with a view to achieving planned and co-ordinated development of the teacher education system throughout the country, the regulation and proper maintenance of norms and standards in the teacher education system including qualifications of school teachers and for matters connected therewith. read more...

Ministry of Human Resource Development
Central Act (NIC)
Act No. 20 of 1990
17 sections
30 August 1990
National Commission for Women Act, 1990

An Act to constitute a National Commission for Women and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Women and Child Development
Central Act (NIC)
Act No. 64 of 1993
15 sections
04 September 1993
National Commission for Safai Karamcharis Act, 1993

An Act to constitute a National Commission for Safai Karamcharis and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Social Justice and Empowerment
Central Act (NIC)
Act No. 02 of 2005
33 sections
06 January 2005
National Commission for Minority Educational Institutes Act, 2004

An Act to constitute a National Commission for Minority Educational Institutions and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development
Central Act (NIC)
Act No. 19 of 1992
16 sections
17 May 1992
National Commission for Minorities Act, 1992

An Act to constitute a National Commission for Minorities and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Minority Affairs
Central Act
Act No. of 1993
19 sections
National Commission for Backward Classes Act, 1993

An Act to constitute a National Commission for Backward Classes other than the Scheduled Castes and the Scheduled Tribes and to provide for matters connected therewith or incidental thereto. read more...

Central Act (NIC)
Act No. 24 of 2018
2 sections
14 August 2018
National Commission for Backward Classes (Repeal) Act, 2018

An Act to repeal the National Commission for Backward Classes Act, 1993. read more...

Ministry of Social Justice and Empowerment
Central Act (NIC)
Act No. 20 of 2011
6 sections
23 December 2011
National Capital Territory of Delhi Laws (Special Provisions) Second Act, 2011
Ministry of Housing and Urban Affairs
Central Act (NIC)
Act No. 40 of 2009
5 sections
22 December 2009
National Capital Territory of Delhi Laws (Special Provisions) Second Act, 2009

An Act to make special provisions for the National Capital Territory of Delhi for a further period up to the 31st day of December, 2010 and for matters connected therewith or incidental thereto. read more...

Ministry of Housing and Urban Affairs
Central Act (NIC)
Act No. 43 of 2007
6 sections
05 December 2007
National Capital Territory of Delhi Laws (Special Provisions) At, 2007

An Act to make special provisions for the National Capital Territory of Delhi for a further period up to 31st December, 2008 and for matters connected therewith or incidental thereto. read more...

Ministry of Housing and Urban Affairs
Central Act (NIC)
Act No. 05 of 2011
6 sections
29 March 2011
National Capital Territory of Delhi Laws (Special Provisions) Act, 2011

An Act to make special provisions for the National Capital Territory of Delhi for a further period up to the 31st day of December, 2011 and for matters connected therewith or incidental thereto. read more...

Ministry of Housing and Urban Affairs
Central Act (NIC)
Act No. 24 of 2009
6 sections
16 March 2009
National Capital Territory of Delhi Laws (Special Provisions) Act, 2009

An Act to make special provisions for the National Capital Territory of Delhi for a further period up to the 31st day of December, 2009 and for matters connected therewith or incidental thereto. read more...

Ministry of Housing and Urban Affairs
Central Act
Act No. of 1981
70 sections
National Bank for Agriculture and Rural Development Act, 1981

An Act to establish a bank to be known as the National Bank for Agriculture and Rural Development for providing credit for the promotion of agriculture, small-scale industries, cottage and village industries, handicrafts and other rural crafts and other allied economic activities in rural areas with a view to promoting integrated rural development and securing prosperity of rural areas, and for matters connected therewith or incidental thereto. read more...

Central Act
Act No. 61 of 1985
123 sections
Narcotic Drugs and Psychotropic Substances Act, 1985

An Act to consolidate and amend the law relating to narcotic drugs, to make stringent provisions for the control and regulation of operations relating to narcotic drugs and psychotropic substances1[to provide for the forfeiture of property derived from, or used in, illicit traffic in narcotic drugs and psychotropic substances, to implement the provisions of the International Conventions on Narcotic Drugs and Psychotropic Substances] and for matters connected therewith. read more...

Central Act (NIC)
Act No. 39 of 2010
44 sections
21 September 2010
Nalanda University Act, 2010

An Act to implement the decisions arrived at the Second East Asia Summit held on the 15th January, 2007, at Philippines and subsequently at the Fourth East Asia Summit held on the 25th October, 2009, at Thailand for the establishment of the Nalanda University in the State of Bihar as an international institution for pursuit of intellectual, philosophical, historical and spiritual studies and for matters connected therewith or incidental thereto. read more...

Ministry of External Affairs
Central Act (NIC)
Act No. 35 of 1989
48 sections
20 October 1989
Nagaland University Act, 1989

An Act to establish and incorporate a teaching and affiliating University in the State of Nagaland and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development
Central Act
Act No. 25 of 1986
7 sections
Muslim Women (Protection of Rights on Divorce) Act, 1986

An Act to protect the rights of Muslim women who have been divorced by, or have obtained divorce from, their husbands and to provide for matters connected therewith or incidental thereto. read more...

Central Act
Act No. 26 of 1937
6 sections
Muslim Personal Law (Shariat) Application Act, 1937
Central Act (NIC)
Act No. 28 of 1993
33 sections
02 April 1993
Multimodal Transportation of Goods Act, 1993

An Act to provide for the regulation of the multimodal transportation of goods, from any place in India to a place outside India, on the basis of a multimodal transport contract and for matters connected therewith or incidental thereto. read more...

Ministry of Shipping
Central Act
Act No. of 1984
110 sections
Multi-State Cooperative Societies Act, 1984
Central Act (NIC)
Act No. 39 of 2002
126 sections
03 July 2002
Multi-State Co-operative Societies Act, 2002

An Act to consolidate and amend the law relating to co-operative societies, with objects not confined to one State and serving the interests of members in more than one State, to facilitate the voluntary formation and democratic functioning of co-operative s as peoples institutions based on self-help and mutual aid and to enable them to promote their economic and social betterment and to provide functional autonomy and for matters connected therewith or incidental thereto. read more...

Ministry of Agriculture and Farmers Welfare
Central Act (NIC)
Act No. 59 of 1988
222 sections
14 October 1988
Motor Vehicles Act, 1988

An Act to consolidate and amend the law relating to motor vehicles. read more...

Ministry of Road Transport and Highways
Central Act
Act No. of 1969
75 sections
Monopolies and Restrictive Trade Practices Act, 1969

An Act to provide that operation of the economic system does not result in the concentration of economic power to the common detriment, for the control of monopolies, for the prohibition of monopolistic and restrictive trade practices and for matters connected therewith or incidental thereto. read more...

Central Act (NIC)
Act No. 08 of 2000
48 sections
25 April 2001
Mizoram University Act, 2000

An Act to establish and incorporate a teaching and affiliating University in the State of Mizoram and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development
Central Act
Act No. of 1948
39 sections
Minimum Wages Act, 1948
Central Act (NIC)
Act No. 27 of 2006
32 sections
16 June 2006
Micro, Small and Medium Enterprises Development Act, 2006

An Act to provide for facilitating the promotion and development and enhancing the competitiveness of micro, small and medium enterprises and for matters connected therewith or incidental thereto. read more...

Ministry of Micro, Small and Medium Enterprises