Showing 361 - 390 of 500 acts
Central Act
Act No. of 1911
53 sections
Design Act, 1911
Central Act (NIC)
Act No. 22 of 1996
57 sections
10 August 1996
Depositories Act, 1996

An Act to provide for regulation of depositories in securities and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act (NIC)
Act No. 33 of 2002
14 sections
03 June 2002
Delimitation Act, 2002

An Act to provide for the readjustment of the allocation of seats in the House of the People to the States, the total number of seats in the Legislative Assembly of each State, the division of each State and each Union territory having a Legislative Assembly into territorial constituencies for elections to the House of the People and Legislative Assemblies of the States and Union territories and for matters connected therewith. read more...

Ministry of Law and Justice
Central Act
Act No. of 1958
69 sections
Delhi Rent Control Act, 1958
Central Act (NIC)
Act No. 33 of 1995
82 sections
23 August 1995
Delhi Rent Act, 1995

An Act to provide for the regulation of rents, repairs and maintenance and evictions relating to premises and of rates of hotels and lodging houses in the National Capital Territory of Delhi. read more...

Ministry of Housing and Urban Affairs
Central Act (NIC)
Act No. 22 of 2006
5 sections
19 May 2006
Delhi Laws (Special Provisions) Act, 2006

An Act to make special provisions for the areas of Delhi for a period of one year and for matters connected therewith or incidental thereto. read more...

Ministry of Housing and Urban Affairs
Central Act
Act No. of 1994
28 sections
Debts Recovery Appellate Tribunal (Procedure) Rules, 1994
Central Act
Act No. 10 of 1938
4 sections
Cutchi Memons Act, 1938

An Act to provide that all Cutchi Memons shall be governed in matters of succession and inheritance by the Muhammadan Law. read more...

Central Act
Act No. of 1962
238 sections
Custom Act, 1962
Central Act
Act No. of 2013
31 sections
Criminal Law (Amendment) Act, 2013
Central Act (NIC)
Act No. 30 of 2005
37 sections
23 June 2005
Credit Information Companies (Regulation) Act, 2005

An Act to provide for regulation of credit information companies and to facilitate efficient distribution of credit and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act
Act No. NO.36 OF 1963 of 1850
29 sections
Court Fees Act, 1850

An Act to consolidate and amend the law for the limitation of suits and other proceedings and for purposes connected therewith. read more...

Central Act
Act No. of 1959
235 sections
Cost and Works Accountants Act, 1959

An Act to make provision for the regulation of the profession of cost and works accountants. read more...

Central Act
Act No. of 1957
135 sections
Copyright Act, 1957
Central Act
Act No. of 1912
50 sections
Cooperative Societies Act, 1912

An Act to Amend the Law relating to Co-operative Societies. read more...

Central Act
Act No. of 2008
279 sections
Cooperative Societies Act 2008

An act to make new provision with respect to the registration, supervision and management of certain societies, the members of which have a common bond of philosophy and socio-economic objectives and for related purposes. read more...

Central Act
Act No. 21 of 1866
36 sections
Converts Marriage Dissolution Act, 1866

An Act to legalize under certain circumstances, the dissolution of marriages of 2[***] Converts to Christianity. read more...

Central Act
Act No. ACT NO. 13 OF 2003 of 2002
50 sections
Control of National Highways (Land and Traffic) Act, 2002

An Act to provide for control of land within the National Highways, right of way and traffic moving on the National Highways and also for removal of unauthorised occupation thereon. read more...

Central Act
Act No. of 1970
110 sections
Contract Labor (Regulation and Abolition) Act, 1970

An Act to regulate the employment of contract labor in certain establishments and to provide for its abolition in certain circumstances and for matters connected therewith Be it enacted by Parliament in the Twenty-first Year of the Republic of India as follows: Comment: Object of the Act is to regulate and to improve the conditions of service of contract labor and not merely to abolish contract labor. read more...

Central Act
Act No. of 1950
4 sections
Contingency Fund of India Act, 1950

An Act to provide for the establishment and maintenance of Contingency Fund. read more...

Central Act
Act No. of 1971
24 sections
Contempt of Courts Act, 1971
Central Act
Act No. of 2005
26 sections
Consumer Protection Regulations, 2005
Central Act
Act no.68 of 1986
35 sections
Consumer Protection Act, 1986
Central Act
Act No. of 1949
460 sections
Constitution of India, 1949
Central Act
Act no.52 of 1974
17 sections
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974

An Act to provide for preventive detention in certain cases for the purposes of conservation and augmentation of foreign exchange and prevention of smuggling activities and for matters connected therewith. read more...

Central Act
Act No. of 2002
66 sections
Competition Act, 2002
Central Act (NIC)
Act No. 38 of 2016
33 sections
03 August 2016
Compensatory Afforestation Fund Act, 2016

An Act to provide for the establishment of funds under the public accounts of India and the public accounts of each State and crediting thereto the monies received from the user agencies towards compensatory afforestation, additional compensatory afforestation, penal compensatory afforestation, net present value and all other amounts recovered from such agencies under the Forest (Conservation) Act, 1980, constitution of an authority at national level and at each of the State and Union territory Administration for administration of the funds and to utilise the monies so collected for undertaking artificial regeneration (plantations), assisted natural regeneration, protection of forests, forest related infrastructure development, Green India Programme, wildlife protection and other related activities and for matters connected therewith or incidental thereto. read more...

Ministry of Environment, Forest and Climate Change
Central Act
Act no.56 of 1980
44 sections
Company Secretaries Act, 1980
Central Act
Act No. of 1991
51 sections
Company Law Board Regulations, 1991
Central Act
No. 18 of 2013
477 sections
Companies Act, 2013

An Act to consolidate and amend the law relating to companies. read more...