|
Central Act
Act No. 93 of 1956 7 sections Young Persons (Harmful Publications) Act, 1956An Act to prevent the dissemination of certain publications harmful to young persons. read more... |
|
Central Act
Act No. of 1923 46 sections Workmens Compensation Act, 1923 |
|
Central Act
Act No. of 1955 33 sections Working Journalists and Other Newspaper Employees Conditions of Service) and Miscellaneous Provisions Act, 1955An Act to regulate certain conditions of service of working journalists and other persons employed in newspaper establishments Be it enacted by the Parliament in the Sixth Year of the Republic of India as follows:- 1. read more... |
|
Central Act
Act No. 53 of 1972 85 sections Wild Life (Protection) Act, 1972An Act to provide for the protection of 1[wild animals, birds and plants] and for matters connected therewith or ancillary or incidental thereto. read more... |
|
Central Act
Act No. 8 of 1912 8 sections Wild Birds and Animals Protection Act, 1912An act to make better provision for the protection and preservation of certain wild birds and animals. read more... |
|
Central Act (NIC)
Act No. 17 of 2014 31 sections 09 May 2014 Whistle Blowers Protection Act, 2014An Act to establish a mechanism to receive complaints relating to isclosure on any allegation of corruption or wilful misuse of power or wilful misuse of discretion against any public servant and to inquire or cause an inquiry into such disclosure and to provide adequate safeguards against victimisation of the person making such complaint and for matters connected therewith and incidental thereto. read more... Ministry of Personnel, Public Grievances and Pensions |
|
Central Act
Act No. of 2011 31 sections Whistle Blowers Protection Act, 2011 |
|
Central Act
Act No. of 1942 11 sections Weekly Holidays Act, 1942An Act to provide for the grant of weekly holidays to persons employed in shops, restaurants and theatres Comment: The purpose of the Act is to provide for the grant of weekly holidays to persons employed in shops, restaurants and theatres. read more... |
|
Central Act (NIC)
Act No. 21 of 2005 27 sections 06 June 2005 Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005An Act to prohibit unlawful activities, in relation to weapons of mass destruction and their delivery systems and for matters connected therewith or incidental thereto. read more... Ministry of External Affairs |
|
Central Act
Act No. of 1977 18 sections Water (Prevention and Control of Pollution) Cess Act, 1977 |
|
Central Act
Act no. 6 of 1974 68 sections Water (Prevention and Control of Pollution) Act, 1974 |
|
Central Act (NIC)
Act No. 37 of 2007 55 sections 19 September 2007 Warehousing (Development and Regulation) Act, 2007An Act to make provisions for the development and regulation of warehouses, negotiability of warehouse receipts, establishment of a Warehousing Development and Regulatory Authority and for matters connected therewith or incidental thereto. read more... Ministry of Consumer Affairs, Food and Public Distribution |
|
Central Act (NIC)
Act No. 43 of 1995 119 sections 22 November 1995 Waqf Act, 1995An Act to provide for the better administration of Auqaf and for matters connected therewith or incidental thereto. read more... Ministry of Minority Affairs |
|
Central Act
No.8 OF 1976 22 sections Voluntary Disclosure of Income and Wealth Act, 1976An Act to provide for voluntary disclosure of income and wealth and for matters connected therewith or incidental thereto. read more... |
|
Central Act
Act No. of 1991 5 sections Voluntary Deposits (Immunities and Exemptions) Act, 1991 |
|
Central Act (NIC)
Act No. 30 of 1997 7 sections 28 May 1997 Vice-President s Pension Act, 1997An Act to provide for the payment of pension and other facilities to retiring Vice-Presidents. read more... Ministry of Home Affairs |
|
Central Act (NIC)
Act No. 52 of 2006 8 sections 21 December 2006 Uttaranchal (Alteration of Name) Act, 2006An Act to alter the name of the State of Uttaranchal. read more... Ministry of Home Affairs |
|
Central Act (NIC)
Act No. 33 of 2008 17 sections 30 December 2008 Unorganised Workers Social Security Act, 2008An Act to provide for the social security and welfare of unorganised workers and for other matters connected therewith or incidental thereto. read more... Ministry of Labour and Employment |
|
Central Act (NIC)
Act No. 26 of 2005 46 sections 23 June 2005 University of Allahabad Act, 2005An Act to declare the University of Allahabad to be an institution of national importance and to provide for its incorporation and matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
|
Central Act
Act No. 3 of 1956 28 sections University Grants Commission Act, 1956An Act to make provision for the co-ordination and determination of standards in Universities and for that purpose, to establish a University Grants Commission. read more... |
|
Central Act (NIC)
Act No. 14 of 2017 26 sections 12 April 2017 Union Territory Goods and Services Tax Act, 2017An Act to make a provision for levy and collection of tax on intra-State supply of goods or services or both by the Union territories and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
|
Central Act (NIC)
Act No. 50 of 2007 6 sections 12 December 2007 Tyre Corporation of India Limited (Disinvestment of Ownership) Act, 2007An Act to provide for disinvestment of Government's equity in the Tyre Corporation of India Limited and for matters connected therewith or incidental thereto. read more... Ministry of Heavy Industries and Public Enterprises |
|
Central Act (NIC)
Act No. 09 of 2007 48 sections 10 January 2007 Tripura University Act, 2006An Act to establish and incorporate a teaching and affiliating University in the State of Tripura and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
|
Central Act (NIC)
Act No. 42 of 1994 31 sections 08 July 1994 Transplantation of Human Organs and Tissues Act, 1994An Act to provide for the regulation of removal, storage and transplantation of human organs and tissues for therapeutic purposes and for the prevention of commercial dealings in human organs and tissues and for matters connected therewith or incidental thereto. read more... Ministry of Health and Family Welfare |
|
Central Act
Act No. 42 of 1994 25 sections Transplantation of Human Organs Act, 1994An Act to provide for the regulation of removal, storage and transplantation of human organs for therapeutic purposes and for the prevention of commercial dealings in human organs and for matters connected therewith of incidental thereto. read more... |
|
Central Act
Act No. of 1882 144 sections Transfer of Property Act, 1882 |
|
Central Act
Act No. of 1926 53 sections Trade Union Act, 1926An Act to provide for the registration of trade unions and in certain respects to define the law relating to registered trade unions 2[* * *]. read more... |
|
Central Act
Act No. 54 of 1969 94 sections Trade Monopolies and Restrictive Trade Practices Act, 1969 |
|
Central Act
Act no. 47 of 1999 171 sections Trade Marks Act, 1999 |
|
Central Act (NIC)
Act No. 51 of 1993 43 sections 27 August 1993 The Recovery of Debts Due to Banks and Financial Institutions Act, 1993An Act to provide for the establishment of Tribunals for expeditious adjudication and recovery of debts due to banks and financial institutions and for matters connected therewith or incidental thereto. read more... Ministry of Law and Justice |