Showing 121 - 150 of 500 acts
Central Act
Act No. of 1950
4 sections
Contingency Fund of India Act, 1950

An Act to provide for the establishment and maintenance of Contingency Fund. read more...

Central Act
Act No. of 1970
110 sections
Contract Labor (Regulation and Abolition) Act, 1970

An Act to regulate the employment of contract labor in certain establishments and to provide for its abolition in certain circumstances and for matters connected therewith Be it enacted by Parliament in the Twenty-first Year of the Republic of India as follows: Comment: Object of the Act is to regulate and to improve the conditions of service of contract labor and not merely to abolish contract labor. read more...

Central Act
Act No. ACT NO. 13 OF 2003 of 2002
50 sections
Control of National Highways (Land and Traffic) Act, 2002

An Act to provide for control of land within the National Highways, right of way and traffic moving on the National Highways and also for removal of unauthorised occupation thereon. read more...

Central Act
Act No. 21 of 1866
36 sections
Converts Marriage Dissolution Act, 1866

An Act to legalize under certain circumstances, the dissolution of marriages of 2[***] Converts to Christianity. read more...

Central Act
Act No. of 2008
279 sections
Cooperative Societies Act 2008

An act to make new provision with respect to the registration, supervision and management of certain societies, the members of which have a common bond of philosophy and socio-economic objectives and for related purposes. read more...

Central Act
Act No. of 1912
50 sections
Cooperative Societies Act, 1912

An Act to Amend the Law relating to Co-operative Societies. read more...

Central Act
Act No. of 1957
135 sections
Copyright Act, 1957
Central Act
Act No. of 1959
235 sections
Cost and Works Accountants Act, 1959

An Act to make provision for the regulation of the profession of cost and works accountants. read more...

Central Act
Act No. NO.36 OF 1963 of 1850
29 sections
Court Fees Act, 1850

An Act to consolidate and amend the law for the limitation of suits and other proceedings and for purposes connected therewith. read more...

Central Act (NIC)
Act No. 30 of 2005
37 sections
23 June 2005
Credit Information Companies (Regulation) Act, 2005

An Act to provide for regulation of credit information companies and to facilitate efficient distribution of credit and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act
Act No. of 2013
31 sections
Criminal Law (Amendment) Act, 2013
Central Act
Act No. of 1962
238 sections
Custom Act, 1962
Central Act
Act No. 10 of 1938
4 sections
Cutchi Memons Act, 1938

An Act to provide that all Cutchi Memons shall be governed in matters of succession and inheritance by the Muhammadan Law. read more...

Central Act
Act No. of 1994
28 sections
Debts Recovery Appellate Tribunal (Procedure) Rules, 1994
Central Act (NIC)
Act No. 22 of 2006
5 sections
19 May 2006
Delhi Laws (Special Provisions) Act, 2006

An Act to make special provisions for the areas of Delhi for a period of one year and for matters connected therewith or incidental thereto. read more...

Ministry of Housing and Urban Affairs
Central Act (NIC)
Act No. 33 of 1995
82 sections
23 August 1995
Delhi Rent Act, 1995

An Act to provide for the regulation of rents, repairs and maintenance and evictions relating to premises and of rates of hotels and lodging houses in the National Capital Territory of Delhi. read more...

Ministry of Housing and Urban Affairs
Central Act
Act No. of 1958
69 sections
Delhi Rent Control Act, 1958
Central Act (NIC)
Act No. 33 of 2002
14 sections
03 June 2002
Delimitation Act, 2002

An Act to provide for the readjustment of the allocation of seats in the House of the People to the States, the total number of seats in the Legislative Assembly of each State, the division of each State and each Union territory having a Legislative Assembly into territorial constituencies for elections to the House of the People and Legislative Assemblies of the States and Union territories and for matters connected therewith. read more...

Ministry of Law and Justice
Central Act (NIC)
Act No. 22 of 1996
57 sections
10 August 1996
Depositories Act, 1996

An Act to provide for regulation of depositories in securities and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act
Act No. of 1911
53 sections
Design Act, 1911
Central Act (NIC)
Act No. 12 of 1992
4 sections
31 March 1992
Destructive Insects and Pests (Amendment and Validation) Act, 1992

An Act further to amend the Destructive Insects and Pests Act, 1914. read more...

Ministry of Agriculture and Farmers Welfare
Central Act (NIC)
Act No. 53 of 2005
79 sections
23 December 2005
Disaster Management Act, 2005

An Act to provide for the effective management of disasters and for matters connected therewith or incidental thereto. read more...

Ministry of Home Affairs
Central Act
Act No. of 1939
6 sections
Dissolution of Muslim Marriage Act 1939

An Act to consolidate and clarify the provisions of Muslim law relating to suits for dissolution of marriage by women married under Muslim law and to remove doubts as to the effect of the renunciation of Islam by a married Muslim woman on her marriage tie. read more...

Central Act (NIC)
Act No. 31 of 1997
4 sections
18 August 1997
Dock Workers (Regulation of Employment) (Inapplicability to Major Ports) Act, 1997

An Act to provide for inapplicability of the Dock Workers (Regulation of Employment) Act, 1948 to dock workers of major port trusts and for matters connected therewith or incidental thereto. read more...

Ministry of Shipping
Central Act
Act No. of 1986
25 sections
Dock Workers (Safety, Health and Welfare) Act, 1986
Central Act
Act No. of 1910
16 sections
Dourine Act, 1910
Central Act
Act no. 28 of 1961
15 sections
Dowry Prohibition Act, 1961
Central Act
Act No. 19 of 1876
12 sections
Dramatic Performances Act, 1876
Central Act
Act No. of 1950
20 sections
Drugs (Control) Act, 1950

An Act to provide for the control of the sale, supply and distribution of drugs. read more...

Central Act
Act No. 23 of 1940
81 sections
Drugs and Cosmetics Act, 1940