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Central Act
Act No. of 2011 31 sections Whistle Blowers Protection Act, 2011 |
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Central Act
Act no.56 of 1980 44 sections Company Secretaries Act, 1980 |
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Central Act
Act No. 8 of 1912 8 sections Wild Birds and Animals Protection Act, 1912An act to make better provision for the protection and preservation of certain wild birds and animals. read more... |
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Central Act
Act No. of 2002 66 sections Competition Act, 2002 |
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Central Act
Act No. 53 of 1972 85 sections Wild Life (Protection) Act, 1972An Act to provide for the protection of 1[wild animals, birds and plants] and for matters connected therewith or ancillary or incidental thereto. read more... |
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Central Act
Act no.52 of 1974 17 sections Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974An Act to provide for preventive detention in certain cases for the purposes of conservation and augmentation of foreign exchange and prevention of smuggling activities and for matters connected therewith. read more... |
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Central Act
Act No. of 1955 33 sections Working Journalists and Other Newspaper Employees Conditions of Service) and Miscellaneous Provisions Act, 1955An Act to regulate certain conditions of service of working journalists and other persons employed in newspaper establishments Be it enacted by the Parliament in the Sixth Year of the Republic of India as follows:- 1. read more... |
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Central Act
Act No. of 1949 460 sections Constitution of India, 1949 |
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Central Act
Act No. of 1923 46 sections Workmens Compensation Act, 1923 |
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Central Act
Act no.68 of 1986 35 sections Consumer Protection Act, 1986 |
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Central Act
Act No. 93 of 1956 7 sections Young Persons (Harmful Publications) Act, 1956An Act to prevent the dissemination of certain publications harmful to young persons. read more... |
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Central Act
Act No. of 2005 26 sections Consumer Protection Regulations, 2005 |
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Central Act
Act No. of 1971 24 sections Contempt of Courts Act, 1971 |
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Central Act
Act No. of 1950 4 sections Contingency Fund of India Act, 1950An Act to provide for the establishment and maintenance of Contingency Fund. read more... |
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Central Act
Act No. of 1970 110 sections Contract Labor (Regulation and Abolition) Act, 1970An Act to regulate the employment of contract labor in certain establishments and to provide for its abolition in certain circumstances and for matters connected therewith Be it enacted by Parliament in the Twenty-first Year of the Republic of India as follows: Comment: Object of the Act is to regulate and to improve the conditions of service of contract labor and not merely to abolish contract labor. read more... |
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Central Act
Act No. ACT NO. 13 OF 2003 of 2002 50 sections Control of National Highways (Land and Traffic) Act, 2002An Act to provide for control of land within the National Highways, right of way and traffic moving on the National Highways and also for removal of unauthorised occupation thereon. read more... |
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Central Act
Act No. 21 of 1866 36 sections Converts Marriage Dissolution Act, 1866An Act to legalize under certain circumstances, the dissolution of marriages of 2[***] Converts to Christianity. read more... |
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Central Act
Act No. of 1912 50 sections Cooperative Societies Act, 1912An Act to Amend the Law relating to Co-operative Societies. read more... |
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Central Act
Act No. of 2008 279 sections Cooperative Societies Act 2008An act to make new provision with respect to the registration, supervision and management of certain societies, the members of which have a common bond of philosophy and socio-economic objectives and for related purposes. read more... |
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Central Act
Act No. of 1957 135 sections Copyright Act, 1957 |
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Central Act
Act No. of 1959 235 sections Cost and Works Accountants Act, 1959An Act to make provision for the regulation of the profession of cost and works accountants. read more... |
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Central Act
Act No. NO.36 OF 1963 of 1850 29 sections Court Fees Act, 1850An Act to consolidate and amend the law for the limitation of suits and other proceedings and for purposes connected therewith. read more... |
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Central Act
Act No. of 2013 31 sections Criminal Law (Amendment) Act, 2013 |
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Central Act
Act No. of 1962 238 sections Custom Act, 1962 |
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Central Act
Act No. 10 of 1938 4 sections Cutchi Memons Act, 1938An Act to provide that all Cutchi Memons shall be governed in matters of succession and inheritance by the Muhammadan Law. read more... |
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Central Act
Act No. of 1994 28 sections Debts Recovery Appellate Tribunal (Procedure) Rules, 1994 |
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Central Act
Act No. of 1958 69 sections Delhi Rent Control Act, 1958 |
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Central Act
Act No. of 1911 53 sections Design Act, 1911 |
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Central Act
Act No. of 1939 6 sections Dissolution of Muslim Marriage Act 1939An Act to consolidate and clarify the provisions of Muslim law relating to suits for dissolution of marriage by women married under Muslim law and to remove doubts as to the effect of the renunciation of Islam by a married Muslim woman on her marriage tie. read more... |
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Central Act
Act No. of 1986 25 sections Dock Workers (Safety, Health and Welfare) Act, 1986 |