Showing 301 - 330 of 500 acts
Central Act
Act No. No. 22 of 2005
15 sections
Right to Information Act, 2005
Central Act
ACT NO. 64 OF 1950
50 sections
Road Transport Corporations Act, 1950

An Act to provide for the incorporation and regulation of Road Transport Corporations. read more...

Central Act
Act No. of 1947
25 sections
Business Profits Act, 1947
Central Act
Act No. of 1999
23 sections
SEBI (Employee Stock Option Scheme and Employee Stock Purchase Scheme) Guidelines, 1999
Central Act
Act No. of 1930
67 sections
Sale of Goods Act, 1930
Central Act
Act No. of 1957
4 sections
Cantonments (Extension of Rent Control Laws) Act, 1957

An Act to provide for the extension to cantonments of laws relating to the control of rent and regulation of house accommodation. read more...

Central Act
ACT No.2 OF 1924
98 sections
Cantonments Act, 1924

An Act to consolidate and amend law relating to the administration of cantonments. read more...

Central Act
Act No. 33 of 1989
40 sections
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989

An Act to prevent the commission of offences of atrocities against the members of the Scheduled Castes and the Scheduled Tribes, to provide for Special Courts for the trial of such offences and for the relief and rehabilitation of the victims of the such offences and for matters connected therewith or incidental thereto. read more...

Central Act
ACT NO.3 OF 1865
9 sections
Carriers Act, 1865
Central Act
Act No.42 OF 1956
31 sections
Securities Contracts (Regulation) Act, 1956

An Act to prevent undesirable transactions in securities by regulating the business of dealing therein, by prohibiting options and by providing for certain other matters connected therewith. read more...

Central Act
Act No. 1 of 1871
30 sections
Cattle - Tresspass Act, 1871

An Act to consolidate and amend the law relating to Trespasses by Cattle. read more...

Central Act
ACT No.37 of 1948
18 sections
Census Act, 1948

An Act to provide for certain matters in connection with the taking of census. read more...

Central Act
NO.37 OF 1971
2 sections
Central Board of Direct Taxes (Validation of Proceedings) Act, 1971

An Act to provide for validation of certain proceedings in relation to direct taxes and for matters connected therewith. read more...

Central Act
Act No. of 1966
30 sections
Seeds Act, 1966

An Act to provide for regulating the quality of certain seeds for sale, and for matters connected therewith. read more...

Central Act
Act No.1 of 1944
103 sections
Central Excise Act, 1944
Central Act
Act No. of 1994
33 sections
Service Tax, 1994
Central Act
ACT No.20 OF 1875
12 sections
Central Provinces Laws Act, 1875

An Act to declare and amend the law in force in the Central Provinces. read more...

Central Act
Act No. of 1949
20 sections
Central Reserve Police Force Act, 1949
Central Act
Act No. of 1985
63 sections
Sick Industrial Companies (Special Provisions) Act, 1985
Central Act
Act No. of 1976
27 sections
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976
Central Act
Act No. of 1920
12 sections
Charitable and Religious Trusts Act, 1920

An Act to provide more effectual control over the administration of Charitable and Religious Trusts Whereas it is expedient to provide facilities for the obtaining of information regarding trust created for public purposes of a charitable or religious nature, and to enable the trustees of such trusts to obtain the directions of a Court on certain matters, and to make special provision for the payment of the expenditure incurred in certain suits against the trustees of such trusts; Comment: This Act is intended to provide more effectual control over the administration of charitable and religious trusts. read more...

Central Act
Act No. of 1860
20 sections
Societies Registration Act, 1860
Central Act
Act No. of 1949
39 sections
Chartered Accountants Act, 1949
Central Act
Act No. 43 of 1954
57 sections
Special Marriage Act, 1954

An Act to provide a special form of marriage in certain cases, for the registration of such and certain other marriages and for divorce. read more...

Central Act
Act No. of 1991
10 sections
Chief Election Commissioner and other Election Commissioners (Conditions Of Service) Act, 1991

An Act to determine the conditions of service of the Chief Election Commissioner and other Election Commissioners 1*["and to provide for the procedure for transaction of business by the Election Commission and for matters"] connected therewith or incidental thereto. read more...

Central Act
Act No. of 1963
44 sections
Specific Relief Act, 1963
Central Act
Act no. 61 of 1986
27 sections
Child Labor (Prohibition and Regulation) Act, 1986
Central Act
Act No. 54 of 1985
75 sections
Standards of Weights and Measures (Enforcement) Act, 1985
Central Act
Act No. 19 of 1929
13 sections
Child Marriage Restraint Act, 1929

An Act to restrain the solemnization of child marriages. read more...

Central Act
Act No. 60 of 1976
85 sections
Standards of Weights and Measures Act, 1976